Madhya Pradesh High Court
Chirayu Charitable Foundation For ... vs The State Of Madhya Pradesh on 14 September, 2020
Author: Sanjay Yadav
Bench: Sanjay Yadav
1 WP-10857-2015
The High Court Of Madhya Pradesh
WP-10857-2015
(((((CHIRAYU CHARITABLE FOUNDATION FOR CHIRAYU MEDICAL COLLEGE AND HOSPITAL
BHOPAL Vs THE STATE OF MADHYA PRADESH)))))
WP/09820/2014, WP/08267/2015, WP/08598/2015, WP/08602/2015, WP/10857/2015,
WP/10859/2015, WP/14559/2015, WP/14570/2015
9
Jabalpur, Dated : 14-09-2020
Heard through Video Conferencing.
Shri A.P. Shroti, learned counsel for the petitioner.
Shri Siddharth Kumar Sharma, learned counsel for respondent.
Let these matters be placed before Hon'ble the Chief Justice for listing before a Bench in which i (sanjay yadav, J) am not a Member.
Interim order to continue till next date of listing.
(SANJAY YADAV) (B. K. SHRIVASTAVA)
JUDGE JUDGE
vivek
Signature Not Verified
SAN
Digitally signed by VIVEK KUMAR
TRIPATHI
Date: 2020.09.14 12:16:56 IST