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[Cites 0, Cited by 0] [Section 13D(1)] [Section 13D] [Entire Act]

State of Karnataka - Subsection

Section 13D(1)(ii) in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956

(ii)is provided with similar telephone and secretarial facilities in any other capacity by the Government or a local authority or a Corporation owned or controlled by the Government or any local authority.