Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(3)(b) in The Maharashtra Advocates Welfare Fund Regulations, 1983

(b)pass interim orders including order of stay and issue such other interim directions as may be deemed just and proper;