Section 6(1)(l) in The Petroleum and Natural Gas Regulatory Board (Code of Practice for Quality of Service for City or Local Natural Gas Distribution Networks) Regulations, 2010

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(l)the entity shall keep the following records while the meter is in service, namely:-

(i)identification and location of the meter;

(ii)date of installation;

(iii)serial or assigned meter number;

(iv)meter testing or calibration records;

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