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[Cites 0, Cited by 0] [Section 388] [Entire Act]

NCT Delhi - Subsection

Section 388(23) in The New Delhi Municipal Council Act, 1994

(23)the regulation of the temperature of trade effluent at the time of its discharge into municipal drains and the securing of the neutrality of trade effluent (that is to say, that it is neither acid nor alkaline) at the time of such discharge.