Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Gujarat - Subsection Section 29(1) in The Gujarat Finance Act, 1932 (1)The [State] [This words was substituted for the words 'Ahmedabad' by Bombay 9 of 1946, section 8(ii), read with Bombay 23 of 1948, section 8.] Government may make rules for carrying out the purposes of this Part.
