Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(10) in Adoption Regulations, 2017 (10)The details of the child along with his photograph shall be entered online in the Child Adoption Resource Information and Guidance System by the Specialized Adoption Agency within three working days from the time of receiving the child.
