Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

M/S Texmo Pipes And Products Ltd. vs Commissioner Of Commercial Tax on 24 August, 2024

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

1 VATA-6-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR VATA No. 6 of 2023 (M/S TEXMO PIPES AND PRODUCTS LTD. Vs COMMISSIONER OF COMMERCIAL TAX ) Dated : 24-08-2024 Shri Gagan Tiwari - Advocate for the appellant.

Learned counsel for the appellant submits that arguing counsel is not available today and prays for time on his behalf.

As prayed, list the matter in the week commencing 02.09.2024.





                          (SUSHRUT ARVIND DHARMADHIKARI)                          (ANURADHA SHUKLA)
                                    JUDGE                                               JUDGE

                          DevS




Signature Not Verified
Signed by: DEVESH K
SHRIVASTAVA
Signing time: 8/27/2024
6:10:04 PM