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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3)(e) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013

(e)persons appointed to public services in connection with the affairs of any State, or such Union territories as may be specified by notification by the Central Government.