Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 109 in Reductions and Remissions (Andhra Pradesh) 109. Stamp duty payable on agreements obtained from beneficiaries for the execution of soil conservation works. (G.O.Ms.No.1362, Rev., Dated 4.9.1962).
