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[Cites 0, Cited by 0] [Section 106D(2)] [Section 106D] [Entire Act]

State of Uttarakhand - Subsection

Section 106D(2)(c) in Uttarakhand Panchayati Raj Act, 2016

(c)it converts into a place for human habitation a building or portion of a building originally constructed for other purposes, or