Supreme Court - Daily Orders
Anindita Jena vs General Manager, Punjab And Sind Bank on 18 January, 2016
Author: R.K. Agrawal
Bench: R.K. Agrawal
REVISED
ITEM NO.50 COURT NO.8 RECORD ROOM
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
F. No. 17/1947/RS
(APPLN. FOR C/DELAY IN EMPLOYING A REGISTERED CLERK FILED BY
MR. ABHISHEK KHARE, ADVOCATE)
Date : 18/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
[IN CHAMBERS]
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
(RASHI GUPTA) (SUMAN JAIN)
SR. P.A. COURT MASTER
Signature Not Verified
Digitally signed by
RASHI GUPTA
Date: 2016.01.28
15:53:49 IST
Reason:
REVISED
ITEM NO.50 COURT NO.8 RECORD ROOM
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS F. No. 17/1947/RS (APPLN. FOR C/DELAY IN EMPLOYING A REGISTERED CLERK FILED BY MR. ABHISHEK KHARE, ADVOCATE) Date : 18/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL [IN CHAMBERS] UPON hearing the counsel the Court made the following O R D E R Delay condoned.
Let Mr. Abhishek Khare be registered as Advocate-on-record.
(RASHI GUPTA) (SUMAN JAIN)
SR. P.A. COURT MASTER
ITEM NO.50 COURT NO.8 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS F. No. 17/1947/RS (APPLN. FOR C/DELAY IN EMPLOYING A REGISTERED CLERK FILED BY MR. ABHISHEK KHARE, ADVOCATE) Date : 18/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL [IN CHAMBERS] UPON hearing the counsel the Court made the following O R D E R Let Mr. Abhishek Khare be registered as Advocate-on-record.
(RASHI GUPTA) (SUMAN JAIN)
SR. P.A. COURT MASTER