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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Chattisgarh - Subsection

Section 7A(1) in The Chhattisgarh Madhyastham Adhikaran Adhiniyam, 1983

(1)Every reference petition shall include whole of the claim which the party is entitled to make in respect of the works contract till the filing of the reference petition but no claims arising out of any other works contract shall be joined in such a reference petition.