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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(3) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(3)The Open Access is admissible to consumers with contract demand of one MVA and above.Provided that the consumer applying for open access should have availed a demand of one MVA at any time in the month preceding the month in which he is applying for open access.Provided further that a person covered by a policy of the State Government, existing on the date of commencement of these Regulations, relating to captive generation or generation through non conventional energy sources shall be eligible to avail open access irrespective of contract demand.