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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(a) in Tamil Nadu Motor Vehicles Taxation Rules, 1974

(a)In the case of transport vehicles, the assessing authority under rule 4 shall record in the certificate of registration, the amount of tax payable and also the place at which the tax so assessed shall be paid.