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State of Jharkhand - Section

Section 359 in Bihar Education Code, 1961

359. General duties of Headmaster/Principal.

- Subject to the advice and control of the District Education Officer, the Headmaster/Principal is responsible for the arrangement of classes, the preparation of time-tables, the conduct of annual examinations, the award of class promotions, the selection of candidates for the Secondary School Examination and all matters relating to discipline. He will refer to the Managing Committee cases of serious indiscipline which seem to merit rustication or expulsion, suspending the pupil and reporting the occurrence to the District Education Officer where delay is undesirable (vide Articles 238-244).(G.O. no. 2517, dated the 9th December 1907.)