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[Cites 0, Cited by 0] [Section 5(14)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(14)(a) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(a)have pursued approved courses of study in the university or in an affiliated college unless exempted therefrom in the manner prescribed by the statutes, ordinances and regulations and have passed the examinations prescribed by the university; or