Madras High Court
Palaniammal vs Ponnammal on 25 February, 2022
Author: G.R.Swaminathan
Bench: G.R.Swaminathan
S.A.(MD)Nos.936 and 937 of 2010
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 25.02.2022
CORAM
THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN
S.A.(MD)Nos.936 and 937 of 2010
and
M.P.(MD)Nos.1 and 1 of 2010
Palaniammal ... Appellant in both S.As
Vs.
1.Ponnammal
2.A.V.S.Mani
Dharmambal (Died)
3.Valammbal
4.Palanichamy
5.Uthirapathi
6.V.Narayanasamy ... Respondents in S.A.(MD)No.936 of 2010
1.Valammbal
2.Palanichamy
3.Uthirapathi
4.Ponnammal
5.A.V.S.Mani
Dharmambal (Died)
6.V.Narayanasamy ... Respondents in S.A.(MD)No.937 of 2010
https://www.mhc.tn.gov.in/judis
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S.A.(MD)Nos.936 and 937 of 2010
Common Prayer : Second Appeals filed under Section 100 of Civil Procedure
Code, against the judgment and decree passed in A.S.No.75 and 74 of 2006
respectively on the file of the Fast Track Court No.I, Thanjavur dated
14.07.2010 reversing the judgment and decree passed in O.S.No.171 of 2003
on the file of the District Munsif Court, Thiruvaiyaru dated 10.01.2006.
For Appellant : Mr.A.Jeyaram
(In both Second Appeal)
For Respondents : No appearance for R4, 5 and 6.
(In S.A.(MD)No.936 of 2010)
For Respondents : No appearance for R2, 3 and 6.
(In S.A.(MD)No.937 of 2010)
COMMON JUDGEMENT
The letter sent by the learned counsel for the appellant to his client
returned with endorsement 'deceased'. It appears that the appellant is no more.
The legal heirs of the appellant have not come on record. Therefore, these
second appeals are dismissed as abated. No costs. Consequently, connected
miscellaneous petitions are closed.
25.02.2022
Index : Yes / No
Internet : Yes/ No
ias
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S.A.(MD)Nos.936 and 937 of 2010
To:
1.The Fast Track Court No.I,
Thanjavur.
2.The District Munsif Court,
Thiruvaiyaru.
Copy to:
The Record Keeper,
V.R. Section,
Madurai Bench of Madras High Court,
Madurai.
https://www.mhc.tn.gov.in/judis
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S.A.(MD)Nos.936 and 937 of 2010
G.R.SWAMINATHAN, J.
ias S.A.(MD)Nos.936 and 937 of 2010 25.02.2022 https://www.mhc.tn.gov.in/judis 4/4