Delhi High Court - Orders
Teva Pharmaceuticals Usa Inc vs Deputy Commissioner Of Income Tax, ... on 20 May, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~100 to 104
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10711/2017
TEVA PHARMACEUTICALS USA INC. ..... Petitioner
Through: Ms. Anuradha Dutt, Mr.
Rishabh Malhotra, Ms. Disha
Jham, Ms. Soumya Singh, Mr.
Devansh Jain and Mr. Raghav
Dutt, Advs.
versus
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE
3(1)(1), INTERNATIONAL TAXATION, NEW DELHI
..... Respondent
Through: Mr. Himanshu S. Sinha, Special
Counsel with Mr. Yash
Varmani and Mr. Utkarsh
Mittal, Advs.
Mr. Prashant Meharchandani,
SSC with Mr. Akshat Singh,
JSC.
Mr. Pratap Singh Dahiya, Ms.
Kriti Sood and Ms. M. Batra,
Advs.
101
+ W.P.(C) 10714/2017
TEVA PHARMACEUTICALS USA INC. ..... Petitioner
Through: Ms. Anuradha Dutt, Mr.
Rishabh Malhotra, Ms. Disha
Jham, Ms. Soumya Singh, Mr.
Devansh Jain and Mr. Raghav
Dutt, Advs.
versus
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE
3(1)(1), INTERNATIONAL TAXATION, NEW DELHI
..... Respondent
Through: Mr. Himanshu S. Sinha, Special
Counsel with Mr. Yash
Varmani and Mr. Utkarsh
Mittal, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/05/2024 at 20:31:14
Mr. Prashant Meharchandani,
SSC with Mr. Akshat Singh,
JSC.
Mr. Sunil Agarwal, SSC with
Mr. Shivansh B. Pandya, JSC,
Mr. Viplav Acharya, JSC and
Mr. Utkarsh Tiwari, Adv.
Mr. Pratap Singh Dahiya, Ms.
Kriti Sood and Ms. M. Batra,
Advs.
102
+ W.P.(C) 12721/2019 & CM APPL. 52016/2019 (Interim Relief)
TEVA PHARMACEUTICALS INDUSTRIES LIMITED &
ANR. ..... Petitioner
Through: Ms. Anuradha Dutt, Mr.
Rishabh Malhotra, Ms. Disha
Jham, Ms. Soumya Singh, Mr.
Devansh Jain and Mr. Raghav
Dutt, Advs.
versus
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE
3(1)(1), INTERNATIONAL TAXATION, NEW DELHI
..... Respondent
Through: Mr. Himanshu S. Sinha, Special
Counsel with Mr. Yash
Varmani and Mr. Utkarsh
Mittal, Advs.
103
+ W.P.(C) 4065/2022 & CM APPL. 22365/2024 (Amendment Of
Writ Petition)
TEVA PHARMACEUTICAL INDUSTRIES LIMITED
..... Petitioner
Through: Ms. Anuradha Dutt, Mr.
Rishabh Malhotra, Ms. Disha
Jham, Ms. Soumya Singh, Mr.
Devansh Jain and Mr. Raghav
Dutt, Advs.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/05/2024 at 20:31:14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE
3 (1)(1), INTERNATIONAL TAXATION, NEW DELHI
..... Respondent
Through: Mr. Himanshu S. Sinha, Special
Counsel with Mr. Yash
Varmani and Mr. Utkarsh
Mittal, Advs.
Mr. Sunil Agarwal, SSC with
Mr. Shivansh B. Pandya, JSC,
Mr. Viplav Acharya, JSC and
Mr. Utkarsh Tiwari, Adv.
104
+ W.P.(C) 1295/2023 & CM APPL. 4915/2023 (Interim Relief)
TEVA PHARMACEUTICALS USA INC. ..... Petitioner
Through: Ms. Anuradha Dutt, Mr.
Rishabh Malhotra, Ms. Disha
Jham, Ms. Soumya Singh, Mr.
Devansh Jain and Mr. Raghav
Dutt, Advs.
versus
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3
(1) (1), INTERNATIONAL TAXATION NEW DELHI &
ANR. ..... Respondent
Through: Mr. Himanshu S. Sinha, Special
Counsel with Mr. Yash
Varmani and Mr. Utkarsh
Mittal, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 20.05.2024 Mr. Sinha, learned special counsel appearing for the respondents, is continuing with his submissions.
In order to enable the respondents to include the compilation of judgments which are proposed to be relied upon on our digital record, This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/05/2024 at 20:31:14 let appropriate steps be taken.
Let the matters be called again on 04.07.2024 as part heard in the category of 'End of Board' matters.
YASHWANT VARMA, J.
PURUSHAINDRA KUMAR KAURAV, J.
MAY 20, 2024/RW This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/05/2024 at 20:31:14