Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 82 in The Marine Insurance Act, 1963 82. Enforcement of return .-Where the premium, or a proportionate part thereof, is, by this Act, declared to be returnable- (a)if already paid, it may be recovered by the assured from the insurer, and,(b)if unpaid, it may be retained by the assured or his agent.
