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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1)(a) in The Rajasthan Legal Aid Rules, 1984

(a)provided that the merits of the claim of the applicant may, if need be, examined only by the members of the committee other than the judicial officer.