Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102] [Entire Act] State of Tamilnadu - Subsection Section 102(2) in Tamil Nadu State Housing Board Act, 1961 (2)Every such statement shall be laid before the Board and published in the [Fort St. Gazette.] [Now the Tamil Nadu Government Gazette.]
