Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Telangana - Subsection Section 1(3) in Hyderabad Metropolitan Water Supply and Sewerage Act, 1989 (3)It shall come into force on such date as the Government may, by notification appoint, and they may appoint different dates for different provisions or different chapters.
