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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(2)(i) in The Maharashtra Prevention Of Begging Act, 1959

(i)the management and discipline of persons detained in a Receiving Centre or Certified Institution including the imposition of manual or other work and the awarding of punishment for breach of any rule made under this clause;