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[Cites 0, Cited by 0] [Section 203C(3)] [Section 203C] [Entire Act]

State of Haryana - Subsection

Section 203C(3)(d) in The Haryana Municipal Act, 1973

(d)the erection or re-erection of buildings on any site and the restrictions and conditions in regard to the open spaces to be maintained in or around buildings and the height and character of buildings;