Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Uttar Pradesh - Subsection Section 13(1) in United Provinces Melas Act, 1938 (1)All rules made by the District Magistrate under section 6, 7 and 9 shall be published in the [Uttar Pradesh] [Substituted by the A.O. 1950 for (United Provinces)] Gazette.
