Gujarat High Court
Dipak vs Chief
Author: Bhaskar Bhattacharya
Bench: Bhaskar Bhattacharya
WPPIL/183/2011 1/ 1 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD WRIT PETITION (PIL) No. 183 of 2011 ========================================================= DIPAK BABARIA TRUSTEE ON BEHALF OF JAN UTKARSH TRUST - PETITIONER Versus CHIEF SECRETARY & 5 - RESPONDENT ========================================================= Appearance : MR DP JOSHI for PETITIONER : 1, GOVERNMENT PLEADER for RESPONDENT : 1, NOTICE SERVED BY DS for RESPONDENT : 1, M/S TRIVEDI & GUPTA for RESPONDENT : 2 - 5. MR SHAKEEL A QURESHI for RESPONDENT : 6, ========================================================= CORAM : HONOURABLE THE ACTING CHIEF JUSTICE MR.BHASKAR BHATTACHARYA and HONOURABLE MR.JUSTICE J.B.PARDIWALA Date : 02/02/2012 ORAL ORDER
(Per : HONOURABLE THE ACTING CHIEF JUSTICE MR.BHASKAR BHATTACHARYA) Let affidavit-in-reply be filed within two weeks from today. Rejoinder, if any, be given within a week thereafter. Let the matter appear on February 23, 2012.
[BHASKAR BHATTACHARYA, ACTING CJ.] [J.B.PARDIWALA, J.] pirzada/-
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