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Gujarat High Court

Dipak vs Chief

Author: Bhaskar Bhattacharya

Bench: Bhaskar Bhattacharya

  
	 
	 
	 
	 
	 
	 
	 
	 
	 
	 
	 
	 
	 
	

 
 


	 

WPPIL/183/2011	 1/ 1	ORDER 
 
 

	

 

IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
 

 


 

WRIT
PETITION (PIL) No. 183 of 2011
 

 
 
=========================================================

 

DIPAK
BABARIA TRUSTEE ON BEHALF OF JAN UTKARSH TRUST - PETITIONER
 

Versus
 

CHIEF
SECRETARY & 5 - RESPONDENT
 

=========================================================
 
Appearance
: 
MR
DP JOSHI for
PETITIONER : 1, 
GOVERNMENT PLEADER for RESPONDENT : 1, 
NOTICE
SERVED BY DS for RESPONDENT : 1, 
M/S TRIVEDI & GUPTA for
RESPONDENT : 2 - 5. 
MR SHAKEEL A QURESHI for RESPONDENT :
6, 
=========================================================


 
	  
	 
	  
		 
			 

CORAM
			: 
			
		
		 
			 

HONOURABLE
			THE ACTING CHIEF JUSTICE MR.BHASKAR BHATTACHARYA
		
	
	 
		 
		 
			 

and
		
	
	 
		 
		 
			 

HONOURABLE
			MR.JUSTICE J.B.PARDIWALA
		
	

 

 
 


 

Date
: 02/02/2012 

 

 
 
ORAL
ORDER 

(Per : HONOURABLE THE ACTING CHIEF JUSTICE MR.BHASKAR BHATTACHARYA) Let affidavit-in-reply be filed within two weeks from today. Rejoinder, if any, be given within a week thereafter. Let the matter appear on February 23, 2012.

[BHASKAR BHATTACHARYA, ACTING CJ.] [J.B.PARDIWALA, J.] pirzada/-

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