Delhi High Court
Sukhdev Yadav vs State & Anr. on 2 April, 2014
Author: Gita Mittal
Bench: Gita Mittal, J.R. Midha
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Reserved on: 16th April, 2013
Clarifications and Reserved on: 22nd November, 2013
% Date of Decision: 2nd April, 2014
+ CRL.A. 145/2012
SUKHDEV YADAV ..... Appellant
Through : Mr.Ravinder Kumar
Kapoor, Adv. with Mr.Chaman
Sharma, Adv.
Versus
STATE & ANR. ..... Respondents
Through : Mr. Dayan Krishnan,
ASC with Ms.Ritu Gauba, APP,
Ms.Swati Goswami, Mr.Nikhil A.
Menon & Ms. Manvi Priya, Advs.
Mr. P.K. Dey, Adv. with Mr.
Kaushik Dey, Adv. for the
complainant.
CORAM:
HON'BLE MS. JUSTICE GITA MITTAL
HON'BLE MR. JUSTICE J.R. MIDHA
GITA MITTAL, J.
For orders, see Crl. A. No.741/2008.
GITA MITTAL, J.
APRIL 02, 2014 J.R. MIDHA, J.