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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 22(4) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(4)Tenure of the members of the State Council, other than ex official members, will be three years which will be co-terminus with the term of the council.