State Consumer Disputes Redressal Commission
Mrs Suma N Murthy vs Smt Usha K on 6 December, 2023
Cause Title/Judgement-Entry KARNATAKA STATE CONSUMER DISPUTES REDRESSAL COMMISSION BASAVA BHAVAN, BANGALORE. First Appeal No. A/1791/2023 ( Date of Filing : 21 Sep 2023 ) (Arisen out of Order Dated 26/09/2022 in Case No. CC/1024/2020 of District Bangalore 3rd Additional) 1. MRS SUMA N MURTHY W/O. G. NARASIMHAMURTHY, MAJORM MS SSIVANA DEVELOPERS HAVING OFFICE AT NO40 SLN NILAYA, 5TH MAIN, ANANDAGIRI EXTENSION, HEBBALA BANGALORE 560024. 2. ALSO AT NO.42 VARALAKSHMI ADOBE, 3RD MAIN AECS LAYOUT, RMV 2ND STAGE, SANJAYANAGARM BANGALORE-560094 ...........Appellant(s) Versus 1. SMT USHA K W/O. RUDRA KUMAR H V, AGED ABOUT 59 YEARS, R/AT NO 006 GROUND FLOOR SLV SYMPHONY 6TH E MAIN ROAD GOWRAVA NAGAR J P NAGAR 7TH PHASE BANGALORE-560078 2. SMT M SHARADA D/O LATE H MUNISWAMY AGED ABOUT 74 YEARS R/AT NO 262 D 14TH CROSS 2ND BLOCK R T NAGAR BENGALURU 560 032 3. ALSO VILLA NO 204 CONCORDE SYLVAN VIEW RAMASAGARA VILLAGE NEAR GOLD COIN CLUB ELECTRONIC CITY VI BENGALURU-560100 ...........Respondent(s) First Appeal No. A/1792/2023 ( Date of Filing : 21 Sep 2023 ) (Arisen out of Order Dated 26/09/2022 in Case No. CC/1025/2020 of District Bangalore 3rd Additional) 1. MRS SUMA N MURTHY W/O. G. NARASIMHAMURTHY, MAJOR A PROP OF MS SSIVANA DEVELOPERS OFFICE AT NO40 SLN NILAYA 5TH MAIN ANANDAGIRI EXTENSION HEBBALA BANGALORE 560024.
ALSO AT NO42 VARALAKSHMI ADOBE 3RD MAIN AECS LAYOUT RMV 2ND STAGE SANJAYANAGAR BENGALORE560094 ...........Appellant(s) Versus 1. H V VIJAYAKUMAR S/O. LATE. H.B. VEERABADRAPPA, AGEAD ABOUT 85 YEARS, R/AT NO. 7 FIRST FLOOR SRI LAKSHMI RESIDENCY 13TH MAIN MARUTHI LAYOUT BHUVANESHWARI NAGAR BANGALORE 560024 2. SMT M SHARADA D/O.LATE. H MUNISWAMY AGED ABOUT 74 YEARS RESIDING AT NO 262D 14TH CROSS 2ND BLOCK RT NAGAR BENGALURU 560032 3. ALSO ALSO AT VILLA NO204 CONCORDE SYLVAN VIEW RAMASAGARA VILLAGE NEAR GOLD COIN CLUB ELECTRONIC CITY VI BENGALURU560 100 ...........Respondent(s) First Appeal No. A/1793/2023 ( Date of Filing : 21 Sep 2023 ) (Arisen out of Order Dated 26/09/2022 in Case No. CC/1023/2020 of District Bangalore 3rd Additional) 1. MRS SUMA N MURTHY W/O. G. NARASIMHAMURTHY, MAJOR A PROP OF MS SSIVANA DEVELOPERS OFFICE AT NO 40 SLN NILAYA, 5TH MAIN ANANDAGIRI EXTENSION HEBBALA BANGALORE 560024 ALSO AT NO 42 VARALAKSHMI ADOBE,3RD MAIN AECS LAYOUT RMV 2ND STAGESANJAYANAGAR BENGALURU 560094 ...........Appellant(s) Versus 1. SRI. NARESH H.V S/O. H V VIJAYA KUMAR, AGEAD ABBOUT 50 YEARS, R/AT NO. 07, 1ST FLOOR, SRI LAKSHMI RESIDENCY, 13TH MAIN, MARUTHI LAYOUT, BHUVANESHWARI NAGAR, BANGALORE-560024. 2. SMT M SHARADA D/O. LATE. H MUNISWAMY AGED ABOUT 74 YEARS RESIDING AT NO 262 D 14TH CROSS 2ND BLOCK R T NAGAR BENGALURU 560 032
3. ALSO AT ALSO AT VILLA NO. 204, CONCORDE SYLVAN VIEW, RAMASAGARA VILLAGE, NEAR GOLD COIN CLUB ELECTRONIC CITY-VI, BENGALURU-560 100 ...........Respondent(s) First Appeal No. A/1794/2023 ( Date of Filing : 21 Sep 2023 ) (Arisen out of Order Dated 26/09/2022 in Case No. CC/1022/2020 of District Bangalore 3rd Additional) 1. MRS. SUMA N MURTHY W/O. G. NARASIMHAMURTHY, MAJOR A PROP OF M/S. SSIVANA DEVELOPERS HAVING OFFICE NO.40, SLN NILAYA, 5TH MAIN, ANANDAGIRI EXTENSION, HEBBALA, BANGALORE-560024 ALSO NO. 42, VARALAKSHMI ADOBE, 3RD MAIN, AECS LAYOUT, RMV 2ND STAGE,SANJAYNAGAR BANGALORE-560094. ...........Appellant(s) Versus 1. SRI ANIL H.U S/O. H.V. UMESH KUMAR, AGEAD ABOUT 48 YEARS, R/AT NO. 302, SREE PRANATHI GARDEN 1ST MAIN, 4TH CROSS, VASANTHPURA, VASANTHVALLABHA NAGAR,BANGALORE-560 061 2. SMT. M. SHARADA D/O. LATE. H MUNISWAMY AGED ABOUT 74 YEARS RESIDING AT NO.262 D 14TH CROSS, 2ND BLOCK R.T.NAGAR BENGALURU 560 032
3. ALSO AT ALSO AT VILLA NO 204 CONCORDE SYLVAN VIEW RAMASAGARA VILLAGE NEAR GOLD COIN CLUB ELECTRONIC CITY VI BENGALURU 560100 ...........Respondent(s) BEFORE: HON'BLE MR. JUSTICE Huluvadi G. Ramesh PRESIDENT HON'BLE MR. Krishnamurthy B.Sangannavar JUDICIAL MEMBER HON'BLE MRS. Smt. Divyashree.M MEMBER PRESENT: Dated : 06 Dec 2023 Final Order / Judgement Dtd.06.12.2023 A/1791 to 1794/2023 O R D E R BY HON'BLE Mr.JUSTICE HULUVADI G RAMESH : PRESIDENT These are the appeals filed U/s.41 of CPA 2019 by OP.2/Appellant aggrieved by the common order dtd.26.09.2022 passed in CC/1022 to 1025/2020 by 3rd Addl., District Commission, Bengaluru urban.
We examined the impugned order. The impugned order passed by the District Commission is on 26.09.2022, whereas the OP.2 preferred this appeal on 21.09.2023. There is delay of 315 days. We could not find any sufficient cause for the delay in preferring these appeals. Accordingly, we proceed to dismiss these appeals with no order as to cost.
The amount in deposit is directed to be transferred to the District Commission for needful.
Notify copy of this Order to the District Commission and parties.
LM JM President [HON'BLE MR. JUSTICE Huluvadi G. Ramesh] PRESIDENT [HON'BLE MR. Krishnamurthy B.Sangannavar] JUDICIAL MEMBER [HON'BLE MRS. Smt. Divyashree.M] MEMBER