Delhi High Court - Orders
Sahil Arsh vs National Medical Commission & Ors on 2 September, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1712/2025
SAHIL ARSH .....Petitioner
Through: Ms.Aditi Gupta, Adv.
versus
NATIONAL MEDICAL COMMISSION & ORS......Respondents
Through: Mr.T.Singhdev with Mr.Abhijit
Chakravarty, Mr.Vedant Sood, Advs
for R-1.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 02.09.2025 CM APPL. 46845/2025
1. This is an application filed by the respondent no.1 seeking condonation of 71 days delay in filing the counter affidavit.
2. The application is, for the reasons stated therein, allowed and the delay of 71 days in filing the counter affidavit is condoned.
3. Let the counter affidavit be taken on record. Rejoinder thereto, if any, be filed before the next date of listing.
4. The application stands disposed of. W.P.(C) 1712/2025
5. List on 26.09.2025.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J SEPTEMBER 2, 2025/S.Rawat This is a digitally signed order.
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