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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(5) in The Punjab Village Common Lands (Regulation) Rules, 1964

(5)Lease money shall be payable by the Co-operative Collective Farming Society in advance [-] [Words 'as provided in clause (a) and (b) of subrule (7) of rule 6' omitted vide Notification dated 18.7.1967.]