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[Cites 0, Cited by 0] [Section 94] [Entire Act]

Union of India - Subsection

Section 94(4) in The Central Reserve Police Force Rules, 1955

(4)Police or army Serving Officers who are received on deputation in the Central Reserve Police Force but get release or retirement whilst in the Force and are continued in the same rank in the Force (Rs. 200 if the period of their employment in the Central Reserve Police Force exceeds one year).