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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(6) in The Rajasthan Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2017

(6)In the event of sustained deviation from schedule in one direction (positive or negative) by any, buyer or seller shall have to make sign of their deviation from schedule changed, at least once, after every 12 time blocks. To illustrate, if a buyer or seller has positive deviation from schedule from 07.30 hrs to 10.30 hrs, sign of its deviation from schedule shall be changed in the 13thtime block i.e. 10.30 to 10.45 hrs from positive to negative or negative to positive, as the case may be.