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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(3)(e) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(e)Education- The home shall provide education to all children according to the age and ability, either both inside the home or outside, as per the requirement.