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Supreme Court - Daily Orders

Commissioner Of Service Tax Mumbai I vs M/S Abacus Distribution System(India) ... on 2 May, 2019

     ITEM NO.17                            REGISTRAR COURT. 1                            SECTION III

                                    S U P R E M E C O U R T O F             I N D I A
                                            RECORD OF PROCEEDINGS

                                   BEFORE THE REGISTRAR ANIL LAXMAN PANSARE

                                     Civil Appeal         No(s).    3171-3173/2015

     COMMISSIONER OF SERVICE TAX MUMBAI I                                              Appellant(s)

                                                            VERSUS

     M/S ABACUS DISTRIBUTION SYSTEM(INDIA) P LTD                                       Respondent(s)


     WITH
     SLP(C) No. 6008/2018 (XI)

         SLP(C) No. 17023/2018 (XI)

     Date : 02-05-2019 These appeals were called on for hearing today.


     For Appellant(s)
                                          Mr Jitendra Kumar Tripathi, Adv.
                                          Mr. B. Krishna Prasad, AOR

     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

C.A.No.3171-3173/2015 Await track report of alternative arrangement in respect of the sole respondent.

SLP(C) No. 6008/2018

Service is complete on the sole respondent but none has entered appearance.

SLP(C) No. 17023/2018

Ld. Counsel for the petitioner to take fresh steps alognwith fresh address to effect service on the sole respondent within two weeks time.

Signature Not Verified

List again on 21.8.2019.

Digitally signed by VINOD KUMAR TIWARI Date: 2019.05.04 12:11:09 IST Reason:

ANIL LAXMAN PANSARE Registrar