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Supreme Court - Daily Orders

State Of Karnataka Now C.B.I. vs Abdul Kareem Telgi on 12 April, 2017

Bench: Pinaki Chandra Ghose, S. Abdul Nazeer

  ITEM NO.107                                  COURT NO.5                  SECTION IIC

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

                                    Criminal Appeal No(s).   87/2011

  STATE OF KARNATAKA NOW C.B.I.                                        Appellant(s)

                                                   VERSUS

  ABDUL KAREEM TELGI                                                   Respondent(s)


  WITH
  Crl.A. Nos. 1981-1983/2013
  (With Appln. (s) for stay)

  Date : 12/04/2017                    These appeals were called on for hearing today.

  CORAM :
                           HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
                           HON'BLE MR. JUSTICE S. ABDUL NAZEER

  For Appellant(s)                     Mr. Mukesh Kumar Maroria, AOR


  For Respondent(s)                    Mr. Mohd. Irshad Hanif, AOR

                                       Ms. Manisha Bhandari, Adv. (A.C.)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

As prayed, list after two weeks.

(R. NATARAJAN) (SNEH LATA SHARMA) Court Master Court Master Signature Not Verified Digitally signed by R.NATARAJAN Date: 2017.04.15 12:37:42 IST Reason: