Supreme Court - Daily Orders
State Of Karnataka Now C.B.I. vs Abdul Kareem Telgi on 12 April, 2017
Bench: Pinaki Chandra Ghose, S. Abdul Nazeer
ITEM NO.107 COURT NO.5 SECTION IIC
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 87/2011
STATE OF KARNATAKA NOW C.B.I. Appellant(s)
VERSUS
ABDUL KAREEM TELGI Respondent(s)
WITH
Crl.A. Nos. 1981-1983/2013
(With Appln. (s) for stay)
Date : 12/04/2017 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Appellant(s) Mr. Mukesh Kumar Maroria, AOR
For Respondent(s) Mr. Mohd. Irshad Hanif, AOR
Ms. Manisha Bhandari, Adv. (A.C.)
UPON hearing the counsel the Court made the following
O R D E R
As prayed, list after two weeks.
(R. NATARAJAN) (SNEH LATA SHARMA) Court Master Court Master Signature Not Verified Digitally signed by R.NATARAJAN Date: 2017.04.15 12:37:42 IST Reason: