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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(8) in Chhattisgarh Winery Rules, 2013

(8)The licensee shall provide and maintain in the licensed premises sufficient and accurate scales, weights, measures, lights, ladders and other appliances as instructed by officer-in-charge or other officer to enable the officer-in-charge or any other inspecting officer to take account of or to check by weight, gauge or measure, all material work, wash of wine manufactured, vetted, stored or bottled.