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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(2) in Siliguri Municipal Corporation Act, 1990

(2)The Municipal Fund shall be maintained in the following four accounts, namely:-
(a)the Water-supply, Sewerage and Drainage Account,
(b)the Road Development and Maintenance Account,
(c)the Bustee Services Account, and
(d)the General Account.