Supreme Court - Daily Orders
Manoj Singh vs Chintel India Pvt. Ltd. on 25 April, 2022
Bench: K.M. Joseph, Hrishikesh Roy
ITEM NO.16 COURT NO.10 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(Civil) No. 273/2022
MANOJ SINGH & ORS. Petitioner(s)
VERSUS
CHINTEL INDIA PVT. LTD. & ORS. Respondent(s)
(FOR ADMISSION and IA No.56644/2022-EXEMPTION FROM FILING O.T.)
Date : 25-04-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s)
Mr. Prashant Bhushan, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag the matter along with W.P. (C)No. 119 of 2022.
(NIDHI AHUJA) (RENU KAPOOR)
AR-cum-PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
Nidhi Ahuja
Date: 2022.04.27
17:17:27 IST
Reason: