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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 2(60) in The Andaman and Nicobar Islands Excise Regulation, 2012

(60)''wort'' means the liquor obtained by exhaustion of malt or grain or by the solution of saccharine matter in the process of brewing.