Orissa High Court
MACA/131/2020 on 10 November, 2020
Author: Savitri Ratho
Bench: Savitri Ratho
MACA No.131 of 2020
1
03. 10.11.2020 This matter is taken up through Video Conferencing
Mode due to COVID-19 Pandemic.
Registry has pointed out that the Account Payee
cheque no.798374 dated 08.05.2020 for the amount of
Rs.25,000/- has lost its validity.
Hence, Registry is directed to return the invalid
cheque to the appellant. The learned counsel for the appellant is
directed to collect the same from the Registry within a period of
10 days and to file a revalidated cheque/fresh cheque for the
same amount within a period of four weeks from the date of
receipt of the invalid cheque.
List this matter after four weeks.
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Savitri Ratho, J.
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