Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] Union of India - Subsection Section 6(1)(l) in Banking Companies Act, 1949 (l)selling, improving, managing, developing, exchanging, leasing.mortgaging, disposing of or turning into account or otherwise dealing with all or any part of the property and rights of the company;