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Gujarat High Court

Joshi Sonali Bharatkumar vs Pandya Nikunj Girishkumar on 22 January, 2020

Author: G.R.Udhwani

Bench: G.R.Udhwani

            C/CA/4150/2019                                  ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                    R/CIVIL APPLICATION NO. 4150 of 2019

            In F/CIVIL REVISION APPLICATION NO. 32135 of 2019

==========================================================
                         JOSHI SONALI BHARATKUMAR
                                   Versus
                         PANDYA NIKUNJ GIRISHKUMAR
==========================================================
Appearance:
MS NILAM N CHAUHAN(6635) for the Applicant(s) No. 1
for the Respondent(s) No. 1
==========================================================

 CORAM: HONOURABLE MR.JUSTICE G.R.UDHWANI

                               Date : 22/01/2020

                                ORAL ORDER

Rule returnable after four weeks.

(G.R.UDHWANI, J) sompura Page 1 of 1 Downloaded on : Thu Jan 23 04:21:45 IST 2020