Gujarat High Court
Joshi Sonali Bharatkumar vs Pandya Nikunj Girishkumar on 22 January, 2020
Author: G.R.Udhwani
Bench: G.R.Udhwani
C/CA/4150/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CIVIL APPLICATION NO. 4150 of 2019
In F/CIVIL REVISION APPLICATION NO. 32135 of 2019
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JOSHI SONALI BHARATKUMAR
Versus
PANDYA NIKUNJ GIRISHKUMAR
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Appearance:
MS NILAM N CHAUHAN(6635) for the Applicant(s) No. 1
for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE G.R.UDHWANI
Date : 22/01/2020
ORAL ORDER
Rule returnable after four weeks.
(G.R.UDHWANI, J) sompura Page 1 of 1 Downloaded on : Thu Jan 23 04:21:45 IST 2020