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[Cites 0, Cited by 0] [Section 173(1)] [Section 173] [Entire Act]

State of Bihar - Subsection

Section 173(1)(a) in Bihar Goods and Services Tax Act, 2017

(a)The Bihar Value Added Tax Act, 2005, except in respect of goods included in the Entry 54 of the State List of the Seventh Schedule to the Constitution;