Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Manipur - Subsection Section 35(5) in The Manipur (Hill Areas) District Councils Act, 1971 (5)The Administrator may then sanction the proposals or refuse to sanction them or return them to the Council for further consideration.
