Section 17(b) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973
(b)allocate broadly areas or zones of land, keeping in view the regulations for natural hazard prone areas, for-(i)residential, industrial, commercial or agricultural, purpose;(ii)open spaces, parks and gardens, green-belts, zoological gardens and playgrounds;(iii)public institutions and offices;(iv)such special purposes as the Director may deem fit;
