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NCT Delhi - Section

Section 33 in Punjab Relief of Indebtedness Act, 1934

33. Amendment of Section l(3)(a) of the Redemption of Mortgages (Punjab) Act, 1913.

- In Section 1, sub-section (3)(a) of the Redemption of Mortgages (Punjab) Act, 1913, for the figures and word "30 acres the figures and word "50 acres", shall be substituted, and in sub-section (3)(b) of the same section for the figures "1,000" the figures "5,000" shall be substituted.