Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 215] [Entire Act] Madras Presidency - Subsection Section 215(8) in Madras Estates Land Act, 1908 (8)for the survey of lands and the preparation of a record-of-rights and of a settlement record of rent.