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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37(1) in The M.P. Farmers' Organisation Election Rules, 1999

(1)The Presiding Officer shall close the polling station at the hour appointed for closing under clause (e) of sub-rule (5) of Rule 11 and shall not thereafter admit any elector into a polling station :Provided that all elector present at the polling station before it is closed shall be allowed to cast their votes.